Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1)(c) in THE INDIAN ANTARCTIC ACT, 2022

(c)two experts to be nominated by the Central Government, from the fields of,—
(i)Antarctic environment; and
(ii)Geo-politics;