(2)In particular and without prejudice to the generality of the foregoing powers, the Senate shall exercise the following powers and perform the following functions namely: -(a)of making the Statutes, and amending or repealing the same;(b)of considering the Statutes and the Regulations, and amending or repealing the same;(c)of passing resolution after having considered the annual reports, the annual account, the financial estimates and audit report on such accounts;(d)of exercising the powers for the purpose of control in College and of superintendence;(e)of instituting and conferring such degrees, titles, diplomas and other academic distinction as may be prescribed by the Statutes; and(f)of exercising such other powers and of performing such other duties as are conferred or imposed upon it by this Act.
