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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 44 in The Actuaries Act, 2006

44. Functions of Board

.-The Board shall perform the following functions, namely:-
(a)to fix standards for the services provided by the Members of the Institute;
(b)to review the quality of services provided by the Members of the Institute including Actuarial audit services; and
(c)to guide the Members of the Institute to improve the quality of services and adherence to the various statutory and other regulatory requirements.