Punjab-Haryana High Court
Satpal Singh And Others vs Union Of India And Others on 4 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R.F.A. No. 431 of 2005 (O&M)
Satpal Singh and others ....Appellants
Versus
Union of India and others ...Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. D. S. Raghu, Advocate, for the appellants.
Mr. Vishal Sodhi, Standing counsel for U. T. Chandigarh.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in R. F. A. No. 727 of 2001 - Narinder Singh vs Union Territory, Chandigarh.
4.2.2009 ( Rajesh Bindal) vs. Judge