Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 9]

Punjab-Haryana High Court

Satpal Singh And Others vs Union Of India And Others on 4 February, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

       In the High Court of Punjab & Haryana at Chandigarh


                                        R.F.A. No. 431 of 2005 (O&M)


Satpal Singh and others                                  ....Appellants

      Versus

Union of India and others                                ...Respondents

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. D. S. Raghu, Advocate, for the appellants.

Mr. Vishal Sodhi, Standing counsel for U. T. Chandigarh.

Rajesh Bindal J.

For orders see detailed reasons recorded in a separate order of even date passed in R. F. A. No. 727 of 2001 - Narinder Singh vs Union Territory, Chandigarh.





4.2.2009                                                ( Rajesh Bindal)
vs.                                                           Judge