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[Cites 0, Cited by 0] [Section 7(8)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(8)(a) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(a)The application for transit permit shall be made by the owner of the plot(s) in Form-III (in duplicate) to the Divisional Forest Officer (hereinafter referred to as "the Divisional Forest Officer") having jurisdiction.