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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Odisha - Subsection

Section 86(2) in Orissa State Financial Corporation (Staff) Regulations, 1975

(2)If the absence of any employee is extended beyond the limits laid down in this Regulation or if any of the other conditions laid down in this Regulation is not fulfilled, the employee shall be treated as on ordinary leave for the entire period of his/her absence.