Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Punjab - Subsection Section 63(12) in The Punjab Factory Rules, 1952 (12)The routing of metal, where Particles or fragments are liable to be thrown off towards the face of the operator in the course of the process.
