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[Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act]

State of Assam - Subsection

Section 103(1)(a) in Assam Panchayat Act, 1994

(a)carryout the policies and directions of the Zilla Parishad and take necessary measures for the speedy execution of all works and development schemes of Zilla Parishad.