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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(i) in The Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968

(i)such houses are purchased within a period not exceeding 12 months from the date of completion of construction;