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Rajasthan High Court - Jodhpur

Nakul Patidar vs State Of Rajasthan on 17 July, 2019

Author: Arun Bhansali

Bench: Arun Bhansali

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 10154/2019

1.     Nakul Patidar S/o Shri Rajendra Patidar, Aged About 26
       Years,     R/o    V.p.     Karji,     Tehsil      Bagidora,      Banswara,
       Rajasthan.
2.     Bhupendra        Singh     Chouhan         S/o     Shri     Chattar   Singh
       Chouhan, Aged About 25 Years, R/o Village Vanwasa, Post
       Bhekhared, Tehsil- Sabla, District- Dungarpur, Rajasthan.
3.     V. P. Singh Shaktawat S/o Shri Hari Singh Shaktawat,
       Aged About 25 Years, R/o V.p. Kherwa, Tehsil- Ghatol,
       District- Banswara, Rajasthan.
4.     Hemandra Singh Jhala S/o Shri Kalyan Singh, Aged About
       27 Years, R/o V.p. Gopinath Ka Gada, Tehsil- Gadi,
       District- Banswara, Rajasthan.
5.     Sukhram Maida S/o Shri Vagji, Aged About 26 Years, R/o
       V.p. Kundal, Tehsil- Chhoti Sarwan, District- Banswara,
       Rajasthan.
6.     Sailash Kumar Patidar S/o Harish Patidar, Aged About 25
       Years, R/o Village Gamdi, Post Aakja, Tehsil- Gadi,
       District- Banswara, Rajasthan.
7.     Chetan Lal Kharadi S/o Amrat Lal, Aged About 31 Years,
       R/o Village Charana Bhundwai, Post Narwali, Tehsil
       Ghatol, District- Banswara, Rajasthan.
8.     Virendra Patidar S/o Nathulal Patidar, Aged About 27
       Years, R/o Village Post Kurji, Tehsil- Bagidora, District-
       Banswara, Rajasthan.
9.     Krishna Baldev Singh Chundawat S/o Rajendra Singh
       Chundawat, Aged About 26 Years, R/o Village Post
       Panchwada, Tehsil- Gadi, District- Banswara, Rajasthan.
10.    Lokendra Singh Chauhan S/o Shri Karan Singh Chouhan,
       Aged About 25 Years, Rajput Mohlla, Village Samagada,
       Post     Talwada,     Tehsil      Banswara,           District   Banswara,
       Rajasthan.
11.    Vijayraj Singh Chouhan S/o Bhopal Singh Chouhan, Aged
       About 26 Years, R/o Village Post Umbada, Tehsil - Gadhi,
       District- Banswara, Rajasthan.
12.    Devi     Singh     Shaktawat          S/o      Shri       Gajaindra   Singh
       Shaktawat, Aged About 25 Years, R/o V.p. Kherwa, Tehsil-
       Ghatol, District- Banswara, Rajasthan.

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13.   Rajesh Patidar S/o Shri Dhanji Patidar, Aged About 27
      Years, R/o V.p. Bagidora, Tehsil- Bagidora, District-
      Banswara, Rajasthan.
14.   Himanshu Singh Solanki S/o Shri Chhatra Singh Rathore,
      Aged About 28 Years, R/o Rajput Mohalla, Ghadi, Tehsil-
      Ghadi, District Banswara, Rajasthan.
15.   Pritam Pal Singh Rathore S/o Shri Chhatra Singh Rathore,
      Aged About 26 Years, R/o Village Baikagada, Post
      Metwala, Tehsil- Ghadi, District- Banswara, Rajasthan.
16.   Hansraj Singh Ahada S/o Shri Bhavan Singh Ahada, Aged
      About 26 Years, R/o V.p. Mathugamda, Rajput Basti,
      Tehsil- Dungarpur, District- Dungarpur, Rajasthan.
17.   Mehtab Singh Rao S/o Jaswant Singh Rao, Aged About 26
      Years, R/o Village Bhatwada, Post- Badoda, Tehsil- Aspur,
      District- Dungarpur.
18.   Satyanarayan Singh S/o Shri Chandraveer Singh, Aged
      About 27 Years, R/ Village Gada Eklingji, Post Kheda,
      Tehsil- Aaspur, District- Dungarpur, Rajasthan.
19.   Rajat Kumar Punjot S/o Shri Ashok Kumar Punjot, Aged
      About 26 Years, R/o V.p. Barbodaniya, Tehsil- Sagwada,
      District- Dungarpur, Rajasthan.
20.   Nipaish Kalasua S/o Shri Khemraj Kalasua, Aged About 27
      Years,   R/o     Village      Batikda,        Post     Punali,     Panchayat-
      Ragela, Tehsil- Dungarpur, District Dungarpur, Rajasthan.
21.   Rajendra Kumar Gatiya S/o Shri Basulalgatiya, Aged
      About 32 Years, R/o V.p. Taleya, Tehsil Bichhiwada,
      District- Dungarpur, Rajasthan.
22.   Manmohan         Singh       Rathoud          S/o    Shri   Kalyan       Singh
      Rathoud, Aged About 27 Years, R/o Village Godapala, Post
      Buchiyabada,         Tehsil-      Sagwada,           District-     Dungarpur,
      Rajasthan.
23.   Gajendra Singh Rathore S/o Shri Nathu Singh Rathore,
      Aged About 26 Years, R/o Village- Fatehgadh, Post
      Pachlasa   Chhota,          Tehsil-     Sabla,       District-     Dungarpur,
      Rajasthan.
24.   Ramesh Chandra Asari S/o Shri Vaja, Aged About 31
      Years, R/o Village Padaliya, Post Bawalwada, Tehsil-
      Kherwada, District- Udaipur, Rajasthan.
25.   Krishna Lal Bheel S/o Shri Lala Ji Bheel, Aged About 29
      Years, R/o V.p. Kanbai, Tehsil- Kherwada, District Udaipur,

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      Rajasthan.
26.   Mahendra        Singh    Chouhan            S/o    Shri     Bhopal     Singh
      Chouhan, Aged About 25 Years, R/o V.p. Bhabarana,
      Tehsil- Salumbar, District Udaipur, Rajasthan.
27.   Gajendra Singh Chouhan S/o Fateh Singh, Aged About 27
      Years,    R/o    V.p.     Samawatwada,              Bhabarana,        Tehsil-
      Salumbar, District - Udaipur, Rajasthan.
28.   Naresh Kumar Meghwal S/o Mohan Lal Meghwal, Aged
      About 31 Years, R/o V.p. Adhwas, Tehsil- Sarada, District-
      Udaipur, Rajasthan.
29.   Anil Kumar Meena S/o Shri Prem Chand Meena, Aged
      About 29 Years, R/o               V.p. Kaghdar Bhatiya, Tehsil-
      Rishabhdev, District- Udaipur, Rajasthan.
30.   Madhu Singh Rajput S/o Shri Onar Singh Rajput, Aged
      About 27 Years, R/o Village Mahadev Kheda, Post Bassi
      Samchouth,        Tehsil-        Salumber,           District-       Udaipur,
      Rajasthan.
31.   Prabhu Lal Dungari S/o Shri Deeta Dungari, Aged About
      25 Years, R/o Village Jhanjarki Pal, Post Uprera, Tehsil-
      Jhadol, District- Udaipur, Rajasthan.
32.   Narayan Lal Meena S/o Shri Roopa Ji Meena, Aged About
      28 Years, R/o Village Dhavditalai, Post Zawar, Tehsil
      Girwa, District Udaipur, Rajasthan.
33.   Kanhaiya Lal Meena S/o Shri Laxman Meena, Aged About
      31 Years, R/o Village Nathara Kauja, Post Nathara, Tehsil
      Sarada, District Udaipur, Rajasthan.
34.   Arvind    Singh      Shaktawat          S/o       Shri      Natwar     Singh
      Shaktawat, Aged About 24 Years, R/o Village Bheempur,
      Post     Shyampura,        Tehsil       Semari,          District    Udaipur,
      Rajasthan.
35.   Praveen Singh Garasiya S/o Shri Dalpat Singh Garasiya,
      Aged About 32 Years, R/o Village Ranawada, Post Thana,
      Tehsil Kherwada, District Udaipur, Rajasthan.
36.   Nepal Singh Rathore S/o Dalpat Singh Rathore, Aged
      About 27 Years, R/o Village Post Noli, Tehsil Salumber,
      District Udaipur, Rajasthan.
37.   Narpat Singh Chauhan S/o Shri Takhat Singh Chouhan,
      Aged About 27 Years, R/o Village Chatardi, Post Baka
      Kherwada, Tehsil Jhadol, District Udaipur, Rajasthan.
38.   Rakesh Kumar Meena S/o Keshav Lal Meena, Aged About

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      29 Years, R/o Village Bara, Fala Bhamat, Post Parsad,
      Tehsil Girwa, District Udaipur, Rajasthan.
39.   Pintu Kumar Vadera S/o Shri Mangi Lal Ji Vadera, Aged
      About 29 Years, R/o Village Loonawato Ka Kheda, Post
      Dhimdi, Tehsil Jhadol, District Udaipur, Rajasthan.
40.   Roshal Lal Katara S/o Shri Veer Ji Katara, Aged About 29
      Years, R/o Village Pai, Tehsil Girwa, District Udaipur,
      Rajasthan.
41.   Ramesh Chandra Meena S/o Shri Nawalji, Aged About 31
      Years, R/o Village Sadakdi, Tehsil Semari, District Udaipur,
      Rajasthan.
42.   Naresh Mehta S/o Gopal Mehta, Aged About 28 Years, R/o
      V.p.     Adkaliya,     Tehsil       Salumbar,            District   Udaipur,
      Rajasthan.
43.   Harshvardhan Singh Shaktawat S/o Shri Padam Singh
      Shaktawat, Aged About 25 Years, R/o Village Bheempur,
      Post     Shayampura,        Tehsil      Semari,          District   Udaipur,
      Rajasthan.
44.   Nathu Lal Meena S/o Dhanna Lal Meena, Aged About 32
      Years, R/o Village Dewala, Post Palodda, Tehsil Sarada,
      District Udaipur, Rajasthan.
45.   Hitesh     Singh     Chundawat          S/o      Shri      Mahipal    Singh
      Chundawat, Aged About 28 Years, R/o V.p. Thada, Tehsil
      Salumbar, District Udaipur, Rajasthan.
46.   Devi Lal Meena S/o Shri Hari Prakash Meena, Aged About
      34 Years, R/o Village Kharbar-A, Post Kharbar, Tehsil
      Sarada, District Udaipur, Rajasthan.
47.   Rakesh Kumar S/o Mahesh Kumar, Aged About 33 Years,
      Sr/o Village Kandal, Post Khanmin, Tehsil Kherwada,
      District Udaipur, Rajasthan.
48.   Mukesh Kumar Kalasua S/o Shri Nathuji, Aged About 33
      Years, R/o Village Barna, Post Ghodi, Tehsil Rishabdev,
      District Udaipur, Rajasthan.
49.   Shankar Lal Vadera S/o Shri Khatu Lal Vadera, Aged
      About 29 Years, R/o Village Paliyakheda, Post Makdadev,
      Tehsil Jhadol, District Udaipur, Rajasthan.
50.   Hitesh Chandra Pancholi S/o Shri Bhagwati Lal Pancholi,
      Aged About 27 Years, R/o Village Barodia, Post Metwala,
      Tehsil Gadi, District Banswara, Rajasthan.
51.   Anil Kumar Joshi S/o Shri Devi Lal Joshi, Aged About 26

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      Years, R/o Village Limdi, Post Khadagda, Tehsil Sagwada,
      District Dungarpur, Rajasthan.
52.   Sundar Lal S/o Shri Chagan Lal, Aged About 32 Years,
      Village   Kakanwadi,        Post      Barigama,          Tehsil   Bagidora,
      District Banswara, Rajasthan.
53.   Dinesh Kumar S/o Shri Shankar Lal Meena, Aged About
      28 Years, R/o Village Kherki, Post Katanwada, Tehsil
      Sarada, District Udaipur, Rajasthan.
54.   Dilraj Singh S/o Shri Govind Singh, Aged About 24 Years,
      R/o   V.p.   Thikriya,       Tehsil      Gadi,       District     Banswara,
      Rajasthan.
55.   Manvendra Singh S/o Laxman Singh Chouhan, Aged
      About 25 Years, R/o Village Himmat Singh Ka Ghada, Psot
      Asoda, Tehsil Gadi, District Banswara, Rajasthan.
56.   Naresh Chandra Patidar S/o Shri Rajmal Patidar, Aged
      About 28 Years, R/o Village Oda, Post Kesharpura, Tehsil
      Gadi, District Banswara, Rajasthan.
57.   Ajit Modiya S/o Ram Lal Ji Modiya, Aged About 28 Years,
      R/o Village Rani, Post Harshawada, Tehsil Kherwada,
      District Udaipur, Rajasthan.
58.   Sohan Kumari D/o Shri Bubu Lal, Aged About 26 Years,
      R/o Village Daulatpura, Post Jahajpura, Tehsil Chhoti
      Sharwan, District Banswara, Rajasthan.
59.   Pratap Lal S/o Bhaga Ji, Aged About 31 Years, R/o Village
      Kamlagodi,      Post    Chiklad,       Tehsil      Pratapgarh,      District
      Pratapgarh, Rajasthan.
60.   Mahipal Panda S/o Shri Kamla Ji, Aged About 26 Years,
      R/o   Village    Khootangarat,              Post   Bhalerlander,      Tehsil
      Anandpuri, District Banswara, Rajasthan.
61.   Pravin Singh Jhala S/o Shri Narayan Singh Jhala, Aged
      About 28 Years, R/o Village Nayagaav, Post Khakhad,
      Tehsil Jhadol (F), District Udaipur, Rajasthan.
62.   Narayan Lal S/o Shri Khatu Lal Parmar, Aged About 30
      Years, R/o Village Melniya, Post Oda, Tehsil Jhadol (F),
      District Udaipur, Rajasthan.
63.   Khushboo Sisodiya D/o Kamal Singh Sisodiya, Aged About
      26 Years, R/o Village Parda Moru, Post Vageri, Tehsil
      Sagwada, District Dungarpur, Rajasthan.
                                                                  ----Petitioners


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                                       Versus
1.       State    Of    Rajasthan,         Through         The       Additional    Chief
         Secretary,      Department            Of      Home,         Government        Of
         Rajasthan, Jaipur, Rajasthan.
2.       The     Additional      Director        General        Of    Police,     Armed
         Battalion, Jaipur, Rajasthan.
3.       The Commandant, Rajasthan Armed Constabulary (Rac),
         14Th Battalion Rac, Pahari, Bharatpur, Rajasthan.
                                                                     ----Respondents


For Petitioner(s)            :     Dr. Nupur Bhati.
                                   Mr. Keshav Bhati.
For Respondent(s)            :



             HON'BLE MR. JUSTICE ARUN BHANSALI

Order 17/07/2019 It is submitted by learned counsel for the petitioners that the petitioners were appointed pursuant to the advertisement dated 20.07.2013 by order dated 19.01.2016 and, thereafter confirmed by order dated 16.04.2018 in the TSP Area.

Submissions have been made that pursuant to the circular dated 16.07.2018 (Annex.-5) issued by the Department of Personnel, respondents have issued circular dated 30.08.2018 (Annex.-6), calling for options pursuant to the Rules of 2014, however, the option has been confined to candidates, whose area has now been included in the Tribal Sub-Plan Area by notification dated 19.05.2018.

It is submitted that in the circular dated 30.08.2018, it has been indicated that qua the existing Areas options have already been taken from the employees, however, insofar as the petitioners, who belong to the area, which was already TSP Area (Downloaded on 01/09/2019 at 10:35:44 PM) (7 of 7) [CW-10154/2019] prior to notification dated 19.05.2018, no such option was given and that the petitioners are willing to serving in the TSP Area only.

Submissions have been made that pursuant to the order dated 30.08.2018, the petitioners have made representations requiring the respondents to accord them benefit of option under the Rules of 2014, however, it is apprehended that in view of the indications made in the circular dated 30.08.2018, the petitioners shall not be accorded the said benefit for no fault of theirs.

In view of the submissions made, issue notice. Issue notice of the stay application also, returnable in three weeks.

Notices when issued be given 'dasti' to the learned counsel for the petitioners.

In the meanwhile, in case, the respondents pass orders pursuant to the circular dated 30.08.2018 according benefit under the Rules of 2014 and confines the same to the Areas, which were included after the notification dated 19.05.2018, the same shall remain subject to the final outcome of the present writ petition.

(ARUN BHANSALI),J 40-PKS/-

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