Section 10(1) in The M.P. Griha Nirman Mandal Adhiniyam, 1972
(1)If a member-(a)becomes subject to any of the disqualifications mentioned in Section 5;(b)absents himself during three consecutive meetings of the Board except with the leave of the Board;he shall cease to be a member and his seat shall become vacant with effect from a date to be notified in the Gazette by the State Government.
