Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66F(3)] [Section 66F] [Entire Act] Union of India - Subsection Section 66F(3)(I) in Finance Act, 2012 (I)in section 68, in sub-section (2), with effect from such date as the Central Government may, by notification, appoint, -