Central Administrative Tribunal - Madras
Aswaghosh vs M/O Finance on 29 June, 2020
*s Poefrts DASE RNS CENTRAL ADMISISTRATIVE TRIBUNAL. CHENNAT BENCH HROQQG T2019 SA SAAN Sonnac te = eke vdoy Bated the 2S 4 day of fone, Two Thousand Twenty CORAM: HON'BLE MICE JACOR, Member (A) Aswaghosh, Sia Rahel Chander, No. 34, Swaminager Main, Moragapya Street, Ullagaram, C Chennai 600091, ea ppleant By Advocate M/s. 5. Selvarhinumaragan RON es india ae ne us Ministry of Fins Dept of Revenne, Central Board of Excise and Customs, Ground Floor, Hudeo Vishgla Building, Bhikafi Cama Place, New Delhi 110066.
2. The Chief Commissioner of Customs, New No 60, Royall Salai, Qustam House, Channel GOo00 1.
sioner of Castoms, {i Salai, Custom House, Chena! 00001.
aThe pedione ) : Joust Commissioner of Customs, New Mo 60, Rajan Salal, Custam House, Chennai 600001, oo. Respondents.
Hy Advocate My, Rairish Pathivil s secking the fallraving 1 consider Che | CASE : mensurate he gual orders aa this Hon'ble Tebonal & ae case and thus render justics."
s years}, At the tme of death of his father, the applicant had » aircady passed 10% standgnd and was udere: s Higher Secondary Coy death of ihe emploves, the mother of the applicant apeied for anrintiment on omppassionate grmund to her son in POL 1, However, the respondents vide letter WOT LOLS refected ber clabm on the round chat the applicant did not AHN the terminal benefits criterian of Rad SO.QNN- presesibed for Group (Ch puat as rer the CG&AG Circularguidelises relating to conmassianate appointment 3 Rs SOOO towards nag, ards Creneral pe x MS £09 ary of Regs ais! = Ag io arrive ata f os eee wee et ape.
pos oe here eved by t + & Ro owhere ALOT AO) a €y £ SOyEES.
respar 2 OG.20 aot ae Sow 3 :
i th resentation dated i px X Weep oy hi 'Kpetted re » TY RPESSNAU GN.
wer .
at Anna l ¢ SIE ee SEER aah ES EES OS ASS wenn "28
nea.
& oo appointment, ISSTORATS rat x = tt Group "C ye Tae TENE Os SPpea:
x ae MONUNISS ONAL ¥ SN Seg. os Ee RAYS SERS TOF re Pees * x nal benef uy + i * Pan eo 4 y x
3 aay ees at 4 ye y eo @ & wee "Ee £554 ae aed % we 5 a a aod a ay ve 4 j De non 4 w we ey se: Eh oe we :
whet eet. der oe Ba a a Pal w Ge So pes of a ieg ae ze yr 2 ae i ae i he he nfs ake ge a 'ae ee 3 : rad oe 3h se oes Semi A oe foe: oy.
"« t Ofte vA tee ee, whet 3 a z % z z 3 3 3 z 3 t t $ g $ t $ $ z $ é z £ zt f5:
oaod 2 ane % Pe a & Sa ay : on Mos 2 a i, i Bee : Sai : wee ; rs z a 3 eH 3 s
5 oa : hen i a ' aS pean eee ay 4 ag 65 ay rece. ae shee et oe 3 he hes wAS aes 'se es ey oe Te :
e Se fhe inert we A: 4 oy, es Lf 5 os * tet 5 mek?
ae es, pS eS 2 et 2 ad ah a wrone oS mer of + x es Spondents, gard benefits| Be OPS 3 :
:
oS toe ICs oy te appl ! AERIS 1 ABS cat ee = res a R te?
uy ved or x x oe mr x x Srl TES FECES x } itt nt igh urent to tee apy apPOAN £ me Ones .
paisal Mt ~ y & af gar an at AU hen ay d a Be ea, saeyentah ae gee"
hope 2 os.
fr Wh 2k week ¥ Seeley 2
83. 3
> ws re ¢ iF, * & era.
ae Seay 83 Pass Pe ane HT, i % aR an ah we mer dhe dollowins:
PSAs ex 3 2 or anal, f application ja ve a oer tog oa io a:
Be x sy AE a, ih HOQSEE ic The appl a a ned 1g US ima TPL Por ge 3 i Nor 8 i a x! Se Seats Se:
oS oF ee sider :
x a IHL te Ga 'eee 1a JRLE £ z ¥ 33 30 t ' * ent er PEE Overt af the G . 2 SERESE i Fs A AS pen On 3 x eondn:3
a be Qel © Le ox TR po.
Ri Avare ANNO Arial SAtNy kT ta th 4 3 QOS ee ANy! acd $ x Re $82.
Shy RS list of names in descending order of need, derived at by the Committees throu gh a cembination of faeters, vin Gnencial destitatien and need! scegie for emergency assistance, In cases where the manerical sanres have come aut as the samc, the per-capita incorne of the dependents were caleulated as the sum af manihly pensions and other incame reported oo verification divided by the number of dependants, S. Since the balance 10 applications were falling ander belated FETUS Wee hO DS category and/or not Immediately me sling the minigvam edecation standards they were referred to Board vide this office let The cBEC vide letter dated 03.61.20 cOMPISHUMA gppcintment of applicant antong others based an C & AG guidelines relating {© compassionate appoinunent wherein the greseriked tevomal benefits | uuideiines (vin.
eG 2002 VoL dated 08.01 2006 downleaded dram C8 AG website adered by CREC and ciroulated arnone the field offices of the Iudian Anh anc B. % £% £3 res i ber by A ie Department seeks to maintain uniformity among thelr Held oMees The DSC held on O2.06.2016 hes followed the DoP&T insteuctions issned in C¥S8es Memorandum (OM) F.No.1a0142/2012-Rert Go) dated (6.0) 201% and PING, AE OO SOT S.. Ber. (3) dated 30.05.2015 and asseased ed sce oe inanoial destitution and the emergency to be displayed ey gee Ree a GependenVapplicant to Ude over the situation ereated by the demise of the ClOVen RTE os srvant wherein apart fron: Retiremont Death benefits ather factors ke persion. land. beuse pYOMerty, renigining wears af aereice ahd: neriad i eS :
eiinead from: the dave of VRS. an meelical 4 re iho account, Meantime the applicant Hed O.A 607018 and in the seid QA., the at applicant haa informed that the total araount of terminal henefita works aut fo he respondent Denartnent ned a etter dated SELLE 2018 in F Na. RYU2TO OTe RYT (Comm VU) had x re sategorically infarmed the applicant that the death terminal kenefits inelade muy Death Gratuity, Leave Encashmens, Group Insurance and the Monthly se Pension. The Publis Laformation Authority had alac enclosed the copy of the oom ent of the Hon'ble Supreme Coart in Cis vopeal No. G24/2008 (Union of India and another «s+ Shashank suk However, as per the date obtained by dus department, the ferminal benefits works out to goa.
& af which meludss GPF. Terminal benefits include DCRG, GPP, and Leave Encashmend & Pension vi. DCRO amounting to Rs. 23 2 Sa8 CGE ~ RdQOl&4, GPRP-Rs 3 SS SS7. Unclusive of Eleath Link Insurance -
RS.O0,000!-) as per the DoPRT 3 Vhe Prosar Bharati. which is also a e their File Cental Government depariment idownloaded from Website) vi Na diise.. S35 201 2- PRC have also followed only the Department of Perscsmel & Training Insuuctions latest being DaPT OM No. Bei a ' Peete & SS Sok AED, = x ASSSSSS SSS dard Oeer nployss byt yy ow ae aenece ocnld nat Vs < rf a sl i YER = oR wD Set 3 a Ry ARE B MANES A the { Years OF SRS SES r Oy THN:
= we % oy * USN ASS Pos rTs feath * anuary, 2073, j Am Bt e i * oo Py a ae.
we tae oe.
ge fee oe ee Bot j » oiey th t 3 x t Ws 33 ore fan C6 aN es 3 © aN g issal oy Sues SUM * sN 3 Pinal atread PAS 5 Se PANE of ould the x are x 'x 3 oe Been oe Pn pn sie ov é y & \ & is} * eeiston fe mid % x State Bank o rent Ste % 3 x <3¥% Seo) ADLER) & =.
SRO:
Reponde:
The ndeni, the reg depe Conny aE phos hae me whee O00 Bh WO pans of hi 3 UO?2
i cand Soh Sea < YS oh as $5.
at Sep:3
> x:
SS Cartan ad G a 3s tone.
eo "
ee ¥ 't x ces Hag ys OS.
eyigig dae & the lass ¢ de bread winger * The Department is following a weig indigent candidan of the family in an < Neclive manner for qualignive end non arbitrary assessment and to bring uallormity in assesament af the mdigent eandition of the ¢ NQMIDAASIONAIe Bround gopaintmast under a the overall polly gublelinss of the Deparment of Personnel and Tras as.
OM dated € the around that the Gp niy of the government servant } nonmassiinels sround. a balanced and chieet "S nial eamdition af the family hes to be made taking ;
Se aud linities and all other relevant faetors, COMPASS appointment bat hls request was re dated 31.01.2018 on the ground that he did net §aldl the eriter pn dated (404 D018 that the + : ae au yeosiver? Death-curm-
Rerroment Gratulry COCRG) "E Ay aaa renet t é a tea © be 8 Bi pot ae SS roars ie a are Yes oR weg ae aS Ge Ape ene ent oe nenee. week we mrs Ly st feet ge oo ee os re a eS raed caer, ss eane: 'ner BRS ed. hea: "3 a as ay bee et aoe roe oo oF Eas :
1s 4 an ee oe; toe eer Aut s are 3 re AG tee:
S B :
= 4 a we a St Pye, pas vasa gy & & oe re af pore. i Lies Bs Maa et on % sy on 2 3 Lem os ; its Oe 6s a a ae ee. heh was ee oe Che aaa Bed hae go, 3 deny:
ty ae we *y ri oe tee o% ee. $F oe x ee bee ieee Gs Fed ee per os Se ae & web. 2: oe Fob nee, see Nie 'eek . pe , - :
o oe 7s, eh os as aed "nt x. oa oe S Boe & be a ws EB oe ae Se B " am xy oe BS my ; et B oe mo od ie % oe x yas. ee. rs as oS oe ee ; "ay oe "Ze i 2 za o oe %, Me ok 3.
snee on we oe th 4 : Soot ree Ne "gy:
es :
be of 664 ; * oy poor sy Pa te te oa mn ee oe o ware, seers eh poe ee Eo: ion aS ; Oe BE Roo on me.
= o oo th : f te oF} aa Sou oe eg Bf ay a Be eee 4 . & ae i" BS BB ogg, OTE By beg fo z ea ; fo wie Lege x - bee ie Sig eee eS it We x . ip, ay Sh fee aed oS "s pe ee & fh oe & E 4 BS nF oe * ke in ' GW 5: 5 % oh me pee be Pree "aege when ao ny WE eg on % 45 yee £ * Z ageors i tie ¢ ee oa : . pe eats, aie ~ ro s 'dees we OE eg Be 2 es we Sade eines Pe a thos veg x ae Ses : OB org tere RE os ; Pe, ar. Se aopN 4 ee Ee ay yee ee as hs oo a me se ME ea pe ee Be oS Bp ths Bh ha RE Sone pe SS oe Bees EO I BE oe v4 Se ¢ ee ee 2 Shae he bpd ; ae ee SG we wen a oe poe ae A to ee vag ""5 CA sgen eS oe Bea UB rs Yoo we Sy ee gee ne Be OS Sogo B e Os Bg A ees ae & 3 Cs £5. Be mo £ a eo ke ae TE a Se OS Bt PA oy hae a a ret TE ng, hy See get neo "ae ny teed oa AO tee ESE ee et SS Se Os x oF spew het RE meet os a MOE TS: 6a he Rg. es, . Seg ae ee, ty , Ia, BOR RAR gh: oe NS te Vos fee a # Po RE i ee. ge ie j meee a aan po ees eS hes Tene 8 st £3 Sea pea, 'see Y mB as Wa Be Bo oe ee tes ; t f: 43 ' We % we * ay OE ome Pe gg RE Seg Se 49 fa ee ke ge ee gk Nibe geo" 3 84 ie e ae Soe nage aes Goo hot ger aia ted: RPL poly Co gee gee S. Boge og Se SR ee eS Nae ae SK ': ae Be ore ioe ae ae, ee Ce Fe be bho So et fg fie PS A eg eR ay we BB oo PER, pee % "3. inant amet ae 4 a se 2 p Reg 3 es oe ge a3 7 <3 gan PE "3 ae ee 5, seo SS = ' CP eye yea ¢ 2. " £ ge SS sees. er ans Gs pie vee Sogo : key 3 bos y Sok ane [hoa fy shh o ess bs uA 54 oe fo Lan £ Me oe Beet pod, we toe a "mae! See d ee coe oe % pid ee : Pe pd B 5 oe ne oe ee ox ns Bobs Oe : nee oS eee BD. ween tod ae ga aed Se oo. eS a %. ee a> Pah s ne ee hi 3 4 Se PEE Gh 4 a3 oo By eR Sh wee aac
-- So "ao Ha . O9- 784 es oo eo, is See OG on were ; ee , Dn Sow Ti. ent 'ol wt 5 tet ge ae % © oy wines od & ae a en bn ae ol os : yet eet pen Ss en Be OG es cz oe Be ss a re op pee a = ES iB gz BB 8 me & pi. ad mde _ oe br oa an ; poe Tf me Sen reer ave xe fa s 9 © Ge oe i ee, GL Be eg oy pee Bh a joe, en: "po % aaa eS ES bok fos ee oS 7 SS ox ceca ay ao . ee Toon o£ & 8 EES, EB ast Sassen saa Ts GA GHQOY een tos CAyHnesirailag desue Tae Hon'ble Supreme wherein the scheme far compassionate income af the Rodly from all sour excluding GPF, should be fakery inte consideration in the vase of ompassionate appointment. So far as the post af Grae Co is concerned, the ¢ scheme provides that in couse the family : deperelent of the decnased would a ring to the guide! = an ciunpassiongie ground. Refer Comptrauer and Ai TO.GS 2008 that dhs tote! incanes ofthe family fram all se ¥ »sxehuding CLR should be taken into account, the Hon'ble Supreme Court allowed the said Sin favearal a SEO ES:
8 app Bo Phe GRE amount whink accumulates avery month can be aihdrawn by the employee for which they have a vested right The GPF amount for any gvee depends upon how mux ch OEP an employee could save enabling ta s retirement. Though the deceased smployes is a Group C F the non drawal or least drawal, GPF Bad grown up to a.897% due to the saving effort put Aath by the deceased enylover and as > such GPF drawn after the death of an enyilovee carrot be ay right yan stick bo Pea award compessionste points. Sa GPP anwamt oueht to be semoved while = terminal benefits In sa far as nrovident fund seeumidation is pace DP EREVORD TREE ES per el ttt lla a Ay h EA vies si 2 | ae ee Z 2 | ten :
Aaa '. z e | ge af E : :
Ss 4 5 s | pte ws ee eS : , tart, a 43. yore ' ot os : 2 | ln 3 : | " ; 8 28 : | tex pn a gy : Ra aan & 2 | : fe e $ $ ta:
y Sas : | ark $y Z 2 : | ~ Se i pan :
a A ee & | : me aa | 5 & | Shei :
s Skew 4 | § - wt Ae £55 3 g 5 ce ae , : | ; "gest g e se60 es Bae nee fate ated gboye, as.
© grains fo 2 HE SCORE | 7 ee GS % 5 & | as : 2 : if " :
: = & ' 2 ~ me - .
god a xy ey a , v be toe : 2 4 8 8 oy, :
: we 2 8 é leg. g :
ae 5 2 oS & es :
. :
3 s veces Longa : a 2 Sore 3 ee 2 Ee. : :
ne i a5 eA ee:
yk seals :
st , swe ad a :
"ee : :
: 5B See Wet Z : re "3 me zg :
peor. A : : nS Li 2 :
wen BE ee tee Me pneriny 'hing