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State of Punjab - Section

Section 67S in The Punjab Factory Rules, 1952

67S. Decontamination facilities.

- In every factory carrying out 'hazardous process' the following provisions shall be made to meet emergency :-
(a)fully equipped first aid box;
(b)readily accessible means of water for washing, drenching clothing of workers as well as for those who have been contaminated with hazardous and corrosive substances and such means shall be as per scale shown in the table below :-
No. of persons employed at any time No. of drenching showers
(i) Upto fifty workers 2
(ii) Between fifty one to two hundred workers 2 + 1 for every additional fifty or Part thereafter.
(iii) Between two hundred and one to five hundred workers 5 + 1 for every addition one hundred or Part thereafter.
(vi) Five hundred and one workers and above 8 + 1 for every additional two hundred or Part thereafter.
(c)a sufficient number of eye wash bottles filled with distilled water or suitable liquid, kept in boxes or cupboards conveniently situated and clearly indicated by a distinctive sign which shall be visible at all times.