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[Cites 0, Cited by 0] [Section 77B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 77B(6) in The U.P. Municipalities Act, 1916

(6)An officer or servant who is placed or is deemed to have been placed under suspension shall, during the period of such suspension, be entitled to receive, instead of salary, such subsistence allowance as may be prescribed.Special provisions as to certain servants