Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(n) in Shri Guru Ram Rai University Act, 2016

(n)'Employee' means employee appointed by the university and includes faculty and staff of the University or of a constituent college;