Gauhati High Court
Dr. Madhumita Kalita And 4 Ors vs The State Of Assam And 10 Ors on 11 November, 2019
Author: Ajai Lamba
Bench: Ajai Lamba, Achintya Malla Bujor Barua
Page No.# 1/4
GAHC010220642019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 254/2019
1:DR. MADHUMITA KALITA AND 4 ORS.
D/O- LATE SONESWAR KALITA, R/O- MADHAB DEVPUR, H/NO. 64, P.O.
REHABARI, GUWAHATI- 781008.
2: DR. MANSUR HILAL
S/O- LT. SHMSUL ALAM MAZUMDAR
MAZUMDER BARI
RANGIRKHARI
P.O.- SILCHAR
ASSAM.
3: DR. MRINALINI DAS
D/O- LT. DR. ANANTA MOHAN
W/O- SRI NRIPEN DAS
A1-NR COMPLEX
RATNAGIRI PATH
BAMUNIMAIDAN
GHY- 21.
4: DR. DILIP KUMAR TALUKDAR
S/O- LT. GOBINDA TALUKDAR
R/O VILL. and P.O.- DEKHALA VIA BIJOYNAGAR
DIST.- KAMRUP M
ASSAM.
5: DR. INDRANI GOGOI
W/O- SRI KEVYA KANTA GOGOI
BAIRAGIMATH
DIBRUGARH- 3
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 10 ORS.
Page No.# 2/4
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
HIGHER EDUCATION TECHICAL DEPARTMENT, DISPUR, GUWAHATI-
781006.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
HIGHER EDUCATION TECHNICAL DEPARTMENT
DISPUR
GUWAHATI- 781006.
4:THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM-MEMBER
DEPARTMENTAL PROMOTION COMMITTEE
KAHILIPARA
GUWAHATI- 781019
ASSAM.
5:SRI RATAN KUMAR GHOSH
PRESENTLY WORKING AS HEAD OF DEPARTMENT
CIVIL ENGINEERING DEPARTMENT-CUM-IN/CHARGE PRINCIPAL
BONGAIGAON
POLYTECHNIC
BONGAIGAON
ASSAM
S/O- LATE KHITISH CHANDRA GHOSH
R/O- OPPOSITE DC'S RESIDENCE
NORTH BONGAIGAON
CHAPAGURI ROAD
BONGAIGAON
DIST.- BONGAIGAON
ASSAM
PIN- 783380.
6:MANJUL SARMA
PRESENTLY WORKING AS HEAD OF DEPARTMENT
MECHANICAL ENGINEERING DEPARTMENT-CUM-IN/CHARGE PRINCIPAL
NOWGONG POLYTECHNIC
NAGAON
ASSAM
S/O- LATE DHARMESWAR SARMA
R/O- AMOLAPATTY
KOLONGPAR
J. EXTENSION ROAD
Page No.# 3/4
P.O. AND DIST.- NAGAON
ASSAM
PIN- 782001.
7:ROIS UDDIN AHMED
PRESENTLY WORKING AS HEAD OF DEPTT.
ELECTRICAL ENGINEERING DEPTT.
ASSAM ENGINEERING INSTITUTE
CHANDMARI
GHY- 3
S/O- LT. ALALUDDIN SHEIKH
R/O- QUARTERN NO. 39
ASSAM ENGINEERING INSTITUTE
CHANDMARI
GHY- 3
DIST.- KAMRUP
ASSAM.
8:KULENDRA CHANDRA BORO
PRESENTLY WORKING AS HEAD OF DEPTT.
ELECTRICAL ENGINEERING DEPTT.
NOWGONG POLYTECHNIC
NAGAON
ASSAM
S/O- LT. BANGSHIDHAR BORO
R/O- QUARTER NO. 2
NOWGONG POLYTECHNIC
NAGAON
DIST.- NAGAON
ASSAM
PIN- 782001.
9:DR. NAZRUL HOQUE
S/O- LT. KUTUBUDDIN AHMED
R/O- F.A. AHMED NAGAR
SIXMILE
HOUSE NO. 31
GHY- 22.
10:DR. GURU PRASAD KHATANIAR
C/O- THE DIRECTOR
TECHNICAL EDUCAITON
ASSAM-CUM-MEMBER SECY.
DEPERTMENTAL PROMOTION COMMITTEE
KAHILIPARA
GHY- 19
ASSAM.
Page No.# 4/4
11:DR. HITESH TAHBILDAR
C/O- THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM-MEMBER SECY.
DEPARTMENTAL PROMOTION COMMITTEE
KAHILIPARA
GHY- 19
ASSAM
Advocate for the Petitioner : MR. K N CHOUDHURY
Advocate for the Respondent : SC, HIGHER EDU
BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA 11-11-2019 (Ajai Lamba, CJ ) Let this appeal be listed before a Bench in which one of us (Achintya Malla Bujor Barua, J.) is not a member.
JUDGE CHIEF JUSTICE Comparing Assistant