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Gauhati High Court

Dr. Madhumita Kalita And 4 Ors vs The State Of Assam And 10 Ors on 11 November, 2019

Author: Ajai Lamba

Bench: Ajai Lamba, Achintya Malla Bujor Barua

                                                                  Page No.# 1/4

GAHC010220642019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WA 254/2019

         1:DR. MADHUMITA KALITA AND 4 ORS.
         D/O- LATE SONESWAR KALITA, R/O- MADHAB DEVPUR, H/NO. 64, P.O.
         REHABARI, GUWAHATI- 781008.

         2: DR. MANSUR HILAL
          S/O- LT. SHMSUL ALAM MAZUMDAR
          MAZUMDER BARI
          RANGIRKHARI
          P.O.- SILCHAR
         ASSAM.

         3: DR. MRINALINI DAS
          D/O- LT. DR. ANANTA MOHAN
         W/O- SRI NRIPEN DAS
         A1-NR COMPLEX
          RATNAGIRI PATH
          BAMUNIMAIDAN
          GHY- 21.

         4: DR. DILIP KUMAR TALUKDAR
          S/O- LT. GOBINDA TALUKDAR
          R/O VILL. and P.O.- DEKHALA VIA BIJOYNAGAR
          DIST.- KAMRUP M
         ASSAM.

         5: DR. INDRANI GOGOI
         W/O- SRI KEVYA KANTA GOGOI
          BAIRAGIMATH
          DIBRUGARH- 3
         ASSAM

         VERSUS

         1:THE STATE OF ASSAM AND 10 ORS.
                                                         Page No.# 2/4

REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
HIGHER EDUCATION TECHICAL DEPARTMENT, DISPUR, GUWAHATI-
781006.

2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
 EDUCATION DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
 HIGHER EDUCATION TECHNICAL DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

4:THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM-MEMBER
 DEPARTMENTAL PROMOTION COMMITTEE
 KAHILIPARA
 GUWAHATI- 781019
ASSAM.

5:SRI RATAN KUMAR GHOSH
 PRESENTLY WORKING AS HEAD OF DEPARTMENT
 CIVIL ENGINEERING DEPARTMENT-CUM-IN/CHARGE PRINCIPAL
 BONGAIGAON
 POLYTECHNIC
 BONGAIGAON
ASSAM
 S/O- LATE KHITISH CHANDRA GHOSH
 R/O- OPPOSITE DC'S RESIDENCE
 NORTH BONGAIGAON
 CHAPAGURI ROAD
 BONGAIGAON
 DIST.- BONGAIGAON
ASSAM
 PIN- 783380.

6:MANJUL SARMA
 PRESENTLY WORKING AS HEAD OF DEPARTMENT
 MECHANICAL ENGINEERING DEPARTMENT-CUM-IN/CHARGE PRINCIPAL
 NOWGONG POLYTECHNIC
 NAGAON
ASSAM
 S/O- LATE DHARMESWAR SARMA
 R/O- AMOLAPATTY
 KOLONGPAR
 J. EXTENSION ROAD
                                        Page No.# 3/4

P.O. AND DIST.- NAGAON
ASSAM
PIN- 782001.

7:ROIS UDDIN AHMED
 PRESENTLY WORKING AS HEAD OF DEPTT.
 ELECTRICAL ENGINEERING DEPTT.
ASSAM ENGINEERING INSTITUTE
 CHANDMARI
 GHY- 3
 S/O- LT. ALALUDDIN SHEIKH
 R/O- QUARTERN NO. 39
ASSAM ENGINEERING INSTITUTE
 CHANDMARI
 GHY- 3
 DIST.- KAMRUP
ASSAM.

8:KULENDRA CHANDRA BORO
 PRESENTLY WORKING AS HEAD OF DEPTT.
 ELECTRICAL ENGINEERING DEPTT.
 NOWGONG POLYTECHNIC
 NAGAON
ASSAM
 S/O- LT. BANGSHIDHAR BORO
 R/O- QUARTER NO. 2
 NOWGONG POLYTECHNIC
 NAGAON
 DIST.- NAGAON
ASSAM
 PIN- 782001.

9:DR. NAZRUL HOQUE
 S/O- LT. KUTUBUDDIN AHMED
 R/O- F.A. AHMED NAGAR
 SIXMILE
 HOUSE NO. 31
 GHY- 22.

10:DR. GURU PRASAD KHATANIAR
 C/O- THE DIRECTOR
TECHNICAL EDUCAITON
ASSAM-CUM-MEMBER SECY.
 DEPERTMENTAL PROMOTION COMMITTEE
 KAHILIPARA
 GHY- 19
ASSAM.
                                                                                   Page No.# 4/4

             11:DR. HITESH TAHBILDAR
              C/O- THE DIRECTOR
             TECHNICAL EDUCATION
             ASSAM-CUM-MEMBER SECY.
              DEPARTMENTAL PROMOTION COMMITTEE
              KAHILIPARA
              GHY- 19
             ASSAM

Advocate for the Petitioner   : MR. K N CHOUDHURY

Advocate for the Respondent : SC, HIGHER EDU

BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA 11-11-2019 (Ajai Lamba, CJ ) Let this appeal be listed before a Bench in which one of us (Achintya Malla Bujor Barua, J.) is not a member.

                      JUDGE                                      CHIEF JUSTICE


Comparing Assistant