Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(14) in The Merchant Shipping Act, 1958 (14)[ "free board" means the distance measured vertically downwards, amidships from the upper edge of the deck line to the upper edge of the related load line;] [ Substituted by Act 25 of 1970, Section 2, for Clause (14) (w.r.e.f. 21.7.1968).]
