Gujarat High Court
Ramesh Venkatesh Iyer vs State Of Gujarat on 1 May, 2015
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
R/CR.MA/8319/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 8319 of
2015
==========================================================
RAMESH VENKATESH IYER....Applicant(s)
Versus
STATE OF GUJARAT....Respondent(s)
==========================================================
Appearance:
MR MOUSAM R YAGNIK, ADVOCATE for the Applicant(s) No. 1
MS NISHA THAKOR, APP for the Respondent(s) No. 1
==========================================================
CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 01/05/2015
ORAL ORDER
Notice returnable on 05.05.2015. Learned Additional Public Prosecutor waives service of notice on behalf of State.
(PARESH UPADHYAY, J.) mhdave/62 Page 1 of 1