Section 16(2) in THE REGIONAL RURAL BANKS ACT, 1976
(2)The allowances payable to a director or a member of a committee, who is an officer of the Central Government State Government, Reserve Bank 1*[National Bank] Sponsor Bank or any other bank, shall be paid by the Government or bank by which such officer is employed; and the allowances and fees payable to any other director or member of a committee shall be payable by the concerned Regional Rural Bank. ---------------------------------------------------------
