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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5)(e) in The Special Economic Zones Rules, 2006

(e)delegation of power to the Development Commissioner under the Industrial Disputes Act, 1947 (14 of 1947) and other related Acts in relation to the Unit;