Section 23(2) in The Delhi Co-operative Societies Rules, 2007
(2)Society shall cease to be a member of a Federal/ Apex or Central Society on the following grounds:-(a)On being member of any other federal society of the same class.(b)On being a defunct society.(c)On liquidation/cancellation of the registration; or(d)On Failure to pay annual subscription continuously for three or more years.
