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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Bihar - Subsection

Section 105(1)(m) in Bihar Inland Vessels Rules, 2013

(m)The owner/master shall ensure that Life saving devices like life buoys, life jackets, life raft etc as required as per the Rules are provided in each vessel and they are kept in such a position for quick deployment in case of emergency.