Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 349A(2)] [Section 349A] [Entire Act] NCT Delhi - Subsection Section 349A(2)(c) in The Delhi Municipal Corporation Act, 1957 (c)the form of notice of erection of any building or execution of any work and the fee in respect of the same;