Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Madhya Pradesh High Court

Raghvendra Singh Chauhan @ Lala vs State Of M.P. on 4 May, 2018

THE HIGH COURT OF MADHYA PRADESH CRA-717-2011 (RAGHVENDRA SINGH CHAUHAN @ LALA Vs STATE OF M.P.) 23 Gwalior, Dated : 04-05-2018 Let the case be taken up alongwith Cr.Appeal No.568/11 in the same head.

sh (SHEEL NAGU) (G.S. AHLUWALIA) e JUDGE JUDGE ad Pr a Digitally signed by DHANANJAYA BUCHAKE hy Bu Date: 2018.05.05 10:29:16 +05'30' ad M of rt ou C h ig H