Madhya Pradesh High Court
Raghvendra Singh Chauhan @ Lala vs State Of M.P. on 4 May, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-717-2011 (RAGHVENDRA SINGH CHAUHAN @ LALA Vs STATE OF M.P.) 23 Gwalior, Dated : 04-05-2018 Let the case be taken up alongwith Cr.Appeal No.568/11 in the same head.
sh (SHEEL NAGU) (G.S. AHLUWALIA) e JUDGE JUDGE ad Pr a Digitally signed by DHANANJAYA BUCHAKE hy Bu Date: 2018.05.05 10:29:16 +05'30' ad M of rt ou C h ig H