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State of Madhya Pradesh - Section

Section 3 in The M.P. Nagar Tatha Gram Nivesh Vikasit Bhoomiyo, Griho, Bhavano Tatha Anya Sanrachanao Ka Vyayan Niyam, 1975

3.

No Government land vested in or managed by the Authority shall be transferred except with the general or special sanction of the State Government given in that behalf.