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State of Tamilnadu - Section

Section 9 in Code of Regulations for Matriculation Schools, Tamil Nadu

9. Recognition of Matriculation Schools.

- All Schools enjoying recognition of the Chennai, Madurai Universities as on 1st June 1976 will be recognised by the Department on submission of particulars in the proforma prescribed (Annexure-I). Recognition will be accorded from Standards I to X or the Standards that actually exist.