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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules

16. Appointment.

- The appointing authority shall issue orders of appointment immediately on receipt of allotment of the candidates from the Member-Convenor concerned, subject to verification of antecedents, physical fitness, educational qualification certificates, etc. The appointment order shall be sent by Registered post at the address indicated in the application form.