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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(2) in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012

(2)The Board shall be a body corporate by the name Kerala Document Writers', Scribes' and Stamp Vendors' Welfare Fund Board having perpetual succession and a common seal and shall by the said name, sue and be sued.