Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Energy Watchdog vs Central Electricity Regulatory ... on 23 January, 2017

Bench: Pinaki Chandra Ghose, Rohinton Fali Nariman

     ITEM NO.51                   COURT NO.6                SECTION XVII

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                          Civil Appeal No(s).   5399-5400/2016

     ENERGY WATCHDOG                                         Appellant(s)

                                          VERSUS

     CENTRAL ELECTRICITY REGULATORY COMMISSION AND           Respondent(s)
     ORS. ETC.

     (With appln.(s) for exemption from filing c/c of the impugned
     Judgment and permission to place addl. documents on record and stay
     and office report)
     (For final disposal)

     WITH
     C.A. No. 5347/2016
     (With appln.(s) for exemption from filing c/c of the impugned
     Judgment and appln.(s) for directions and appln.(s) for permission
     to file additional documents and Office Report)

     C.A. No. 5348/2016
     (With appln.(s) for directions and appln.(s) for permission to file
     additional documents and Office Report)

     C.A. No. 5364/2016
     (With Office Report)

     C.A. No. 5346/2016
     (With appln.(s) for exemption from filing c/c of the impugned
     Judgment and appln.(s) for directions and appln.(s) for permission
     to file additional documents and Office Report)

     C.A. No. 5351-5352/2016
     (With appln.(s) for exemption from filing c/c of the impugned
     Judgment and appln.(s) for ex-parte stay and Office Report)

     C.A. No. 5415/2016
     (With appln.(s) for stay and Office Report)

     C.A. No. 9643-9644/2016
     (With Office Report)

     C.A. No. 9635-9642/2016
     (With Office Report)
Signature Not Verified


     C.A. No.9035/2014
Digitally signed by
VISHAL ANAND
Date: 2017.01.24
     (With appln.(s) for directions and intervention and Office Report)
18:06:41 IST
Reason:




     Date: 23/01/2017 These appeals were called on for hearing today.
                                  -2-
CORAM :
          HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

Learned counsel appearing
for the parties:-

                      Mr. Pranav Sachdeva, AOR

                     Mr.   M.G. Ramachandran, Adv.
                     Mr.   K. V. Mohan, AOR
                     Ms.   Anushree B., Adv.
                     Ms.   Ranjitha Ramachandran, Adv.
                     Ms.   Poorva Saigal, Adv.
                     Mr.   Shubham Arya, Adv.

                     Mr.   V. Giri, Sr. Adv.
                     Mr.   Anand Ganesan, Adv.
                     Mr.   Pramod Dayal, Adv.
                     Ms.   Payal Dayal, Adv.
                     Ms.   Nega Garg, Adv.
                     Mr.   Nikunj Dayal, AOR

                     Mr. Tushar Mehta, ASG (N.P.)
                     Mr. Udit Gupta, Adv.
                     Mr. Anup Jain, AOR

                     Mr. Raj Kumar Mehta, AOR
                     Mr. Abhishek Upadhyay, Adv.
                     Himanshi Andley, Adv.

                      Mr. Pukhrambam Ramesh Kumar, AOR

                     Ms. Nikita C., Adv.
                     Mr. Ravi Prakash, Adv.
                     Mr. Chandra Prakash, Adv.

                     Mr.   Nikhil Nayyar, AOR
                     Mr.   N. Sai Vinod, Adv.
                     Ms.   Smriti Shah, Adv.
                     Mr.   Divyanshu Rai, Adv.

                      Mr. Prashant Bhushan, AOR

                     Mr.   C.S. Vaidyanathan, Sr. Adv.
                     Mr.   Amit Kapur, Adv.
                     Mr.   Apoorva Mishra, Adv.
                     Mr.   Kunal Kaul, Adv.
                     Mr.   V. Mukherjee, Adv.
                     Mr.   Rohit Vankat, Adv.
                     Mr.   Pukhrambam Ramesh Kumar, AOR
                     Mr.   Abhishek Munot, Adv.
                     Mr.   Uday Manaktala, Adv.
              -3-
Mr.   Tushar Mehta, ASG(N.P.)
Mr.   G. Umapathy, Adv.
Mr.   Rakesh K. Sharma, AOR
Mr.   Aditya Singh, Adv.

Mr.   Amit Sibal, Sr. Adv.
Ms.   Ruby Singh Ahuja, Adv.
Mr.   Vishal Gehrana, Adv.
Mr.   Anupam Prakash, Adv.
For   M/s. Karanjawala & Co.

Mr.   Tushar Mehta, ASG (N.P.)
Mr.   Udit Gupta, Adv.
Mr.   Anup Jain, Adv.
For   M/s. Udit Kishan & Associates

Mr. Sidharth Sethi, AOR

Mr. H.N. Salve, Sr. Adv. (N.P.)
Dr. A.M. Singhvi, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Saurabh Kirpal, Adv.
Nakul Diwan, Adv.
Ms. Neeha Nagpal, Adv.
Ms. Poonam Verma, Adv.
Ms. A. Zaidi, Adv.
Ms. Aanchal B., Adv.
Ms. Malav Deliwala, Adv.
Mr. E.C. Agrawala, AOR
Mr. Aviskar Singhvi, Adv.

Mr. Tushar Mehta, ASG (N.P.)
Ms. Hemantika Wahi, AOR
Ms. Jesal Wahi, Adv.

Mr.   Rajiv Srivastava, Adv.
Mr.   Abhishek Chakraborty, Adv.
Ms.   Kumari Supriya, Adv.
Mr.   Sumit Kumar, AOR
Mr.   Rajiv Kapoor, Adv.
Ms.   Gargi Srivastava, Adv.
Mr.   Prashant Kumar, Adv.

Mr. Vikas Upadhyay, AOR

Udita Singh, AOR
Mr. Rahul Dhawan, Adv.
Mr. Abhijeet Rastogi, Adv.

Mr. Kumar Mihir, AOR
Mr. Pradeep Misra, AOR
Mr. Tushar Bakshi, AOR
                           -4-

     UPON hearing the counsel the Court made the following
                        O R D E R

List the Civil Appeals on 22nd February, 2017.




(VISHAL ANAND)                          (SNEH LATA SHARMA)
 COURT MASTER                              COURT MASTER