Supreme Court - Daily Orders
Energy Watchdog vs Central Electricity Regulatory ... on 23 January, 2017
Bench: Pinaki Chandra Ghose, Rohinton Fali Nariman
ITEM NO.51 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5399-5400/2016
ENERGY WATCHDOG Appellant(s)
VERSUS
CENTRAL ELECTRICITY REGULATORY COMMISSION AND Respondent(s)
ORS. ETC.
(With appln.(s) for exemption from filing c/c of the impugned
Judgment and permission to place addl. documents on record and stay
and office report)
(For final disposal)
WITH
C.A. No. 5347/2016
(With appln.(s) for exemption from filing c/c of the impugned
Judgment and appln.(s) for directions and appln.(s) for permission
to file additional documents and Office Report)
C.A. No. 5348/2016
(With appln.(s) for directions and appln.(s) for permission to file
additional documents and Office Report)
C.A. No. 5364/2016
(With Office Report)
C.A. No. 5346/2016
(With appln.(s) for exemption from filing c/c of the impugned
Judgment and appln.(s) for directions and appln.(s) for permission
to file additional documents and Office Report)
C.A. No. 5351-5352/2016
(With appln.(s) for exemption from filing c/c of the impugned
Judgment and appln.(s) for ex-parte stay and Office Report)
C.A. No. 5415/2016
(With appln.(s) for stay and Office Report)
C.A. No. 9643-9644/2016
(With Office Report)
C.A. No. 9635-9642/2016
(With Office Report)
Signature Not Verified
C.A. No.9035/2014
Digitally signed by
VISHAL ANAND
Date: 2017.01.24
(With appln.(s) for directions and intervention and Office Report)
18:06:41 IST
Reason:
Date: 23/01/2017 These appeals were called on for hearing today.
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CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Learned counsel appearing
for the parties:-
Mr. Pranav Sachdeva, AOR
Mr. M.G. Ramachandran, Adv.
Mr. K. V. Mohan, AOR
Ms. Anushree B., Adv.
Ms. Ranjitha Ramachandran, Adv.
Ms. Poorva Saigal, Adv.
Mr. Shubham Arya, Adv.
Mr. V. Giri, Sr. Adv.
Mr. Anand Ganesan, Adv.
Mr. Pramod Dayal, Adv.
Ms. Payal Dayal, Adv.
Ms. Nega Garg, Adv.
Mr. Nikunj Dayal, AOR
Mr. Tushar Mehta, ASG (N.P.)
Mr. Udit Gupta, Adv.
Mr. Anup Jain, AOR
Mr. Raj Kumar Mehta, AOR
Mr. Abhishek Upadhyay, Adv.
Himanshi Andley, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Ms. Nikita C., Adv.
Mr. Ravi Prakash, Adv.
Mr. Chandra Prakash, Adv.
Mr. Nikhil Nayyar, AOR
Mr. N. Sai Vinod, Adv.
Ms. Smriti Shah, Adv.
Mr. Divyanshu Rai, Adv.
Mr. Prashant Bhushan, AOR
Mr. C.S. Vaidyanathan, Sr. Adv.
Mr. Amit Kapur, Adv.
Mr. Apoorva Mishra, Adv.
Mr. Kunal Kaul, Adv.
Mr. V. Mukherjee, Adv.
Mr. Rohit Vankat, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Abhishek Munot, Adv.
Mr. Uday Manaktala, Adv.
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Mr. Tushar Mehta, ASG(N.P.)
Mr. G. Umapathy, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. Aditya Singh, Adv.
Mr. Amit Sibal, Sr. Adv.
Ms. Ruby Singh Ahuja, Adv.
Mr. Vishal Gehrana, Adv.
Mr. Anupam Prakash, Adv.
For M/s. Karanjawala & Co.
Mr. Tushar Mehta, ASG (N.P.)
Mr. Udit Gupta, Adv.
Mr. Anup Jain, Adv.
For M/s. Udit Kishan & Associates
Mr. Sidharth Sethi, AOR
Mr. H.N. Salve, Sr. Adv. (N.P.)
Dr. A.M. Singhvi, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Saurabh Kirpal, Adv.
Nakul Diwan, Adv.
Ms. Neeha Nagpal, Adv.
Ms. Poonam Verma, Adv.
Ms. A. Zaidi, Adv.
Ms. Aanchal B., Adv.
Ms. Malav Deliwala, Adv.
Mr. E.C. Agrawala, AOR
Mr. Aviskar Singhvi, Adv.
Mr. Tushar Mehta, ASG (N.P.)
Ms. Hemantika Wahi, AOR
Ms. Jesal Wahi, Adv.
Mr. Rajiv Srivastava, Adv.
Mr. Abhishek Chakraborty, Adv.
Ms. Kumari Supriya, Adv.
Mr. Sumit Kumar, AOR
Mr. Rajiv Kapoor, Adv.
Ms. Gargi Srivastava, Adv.
Mr. Prashant Kumar, Adv.
Mr. Vikas Upadhyay, AOR
Udita Singh, AOR
Mr. Rahul Dhawan, Adv.
Mr. Abhijeet Rastogi, Adv.
Mr. Kumar Mihir, AOR
Mr. Pradeep Misra, AOR
Mr. Tushar Bakshi, AOR
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UPON hearing the counsel the Court made the following
O R D E R
List the Civil Appeals on 22nd February, 2017.
(VISHAL ANAND) (SNEH LATA SHARMA) COURT MASTER COURT MASTER