Allahabad High Court
Smt Suman Bhatnagar vs Joint Director Education And Others on 12 January, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 4 Case :- SERVICE BENCH No. - 7277 of 1988 Petitioner :- Smt Suman Bhatnagar Respondent :- Joint Director Education And Others Petitioner Counsel :- S.M.K.Chaudhary Respondent Counsel :- C.S.C. Hon'ble Sunil Ambwani J.
Hon'ble Vedpal,J.
No one appears for the petitioner in revised call. The writ petition is dismissed for want of prosecution. Order Date :- 12.1.2010 SP/