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State of Bihar - Section

Section 307 in Bihar Board's Miscellaneous Rules, 1958

307. Custody of receipt books in a department.

- The store of receipt books in the custody of the Deputy Collector in charge of each department should be kept under lock and key. He is responsible for deciding what number of receipt books each officer requires to carry on his work; and after the number has been issued no further issues are to be made except in exchange for a corresponding number of returned books.