Section 76(3)(iii) in Gujarat Public Trusts Act, 2011

[Cites 0, Cited by 0] [Section 76(3)] [Section 76] [Entire Act]

State of Gujarat - Subsection

Section 76(3)(iii) in Gujarat Public Trusts Act, 2011

(iii)the payment of any expenses lawfully incurred by the committee in the exercise of its powers and in the performance of its duties and functions as provided by section 72.

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State of Gujarat - Subsection

Section 76(3)(iii) in Gujarat Public Trusts Act, 2011