Delhi High Court - Orders
Aaryaveer Gulati (Trhough Its Next ... vs Government Of Nct Delhi & Ors on 27 August, 2020
Author: Prateek Jalan
Bench: Chief Justice, Prateek Jalan
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5241/2020, CMs No.18884/2020 (for next friend) &
18885/2020 (stay)
AARYAVEER GULATI (TRHOUGH ITS
NEXT FRIEND MRS. DIVYA GULATI) & ANR. ..... Petitioners
Through: Mr. T.K. Ganju, Sr. Advocate with
Mr.Divyanshu Goyal, Mr. Mudit Gupta, Mr.Aman
Panwar, Advocates
versus
GOVERNMENT OF NCT DELHI & ORS. ..... Respondents
Through: Mr.Sanjoy Ghose, ASC for GNCTD
With Ms. Urvi Mohan, Advocate for GNCTD
Mr.Vikas Mahajan, CGSC for UOI
Mr. Puneet Bali, Mr. V.K. Bali, Sr. Advocates
with Mr.Aditya Soni, Mr.Arun Gupta, Advocates
for R4 and R5
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 27.08.2020 Proceedings of the matter have been conducted through video conferencing.
List on 6th October, 2020.
CHIEF JUSTICE PRATEEK JALAN, J AUGUST 27, 2020 pk Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:27.08.2020 20:38:26