Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Karnataka - Subsection

Section 34(a) in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996

(a)having in his possession or custody or control any property forming part of the Estate wrongfully withholds such property from the State Government or the Board; or