Section 89(1)(b) in The Mental Healthcare Act, 2017

[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(1)(b) in The Mental Healthcare Act, 2017

(b)the psychiatrist or the mental health professionals or the medical practitioner, as the case may be, certify, after taking into account an advance directive, if any, that admission to the mental health establishment is the least restrictive care option possible in the circumstances; and

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Union of India - Subsection

Section 89(1)(b) in The Mental Healthcare Act, 2017