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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4)(a) in U.P. Zila Panchayats Service Rules, 1970

(a)in their discretion decide whether any post which is to be filled by direct recruitment shall be filled after holding a competitive examination or interview only or both, but in case a competitive examination is held the syllabus therefor shall be as approved by the appointing authority in consultation with the Commission;