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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(i) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

(i)to make major recommendations to the Board of Governors on-
(A)measures for improvement of standard of teaching, training and research;
(B)institution of chairs, fellowships, scholarships, studentships, freeships, medals and prizes and other related matters;
(C)establishment or abolition of departments or centres; and
(D)academic functioning of the Institute, discipline, residence, admissions, examinations, award of fellowships and studentships, freeships, concessions, attendance and other related matters;