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State of Mizoram - Section

Section 112 in Mizoram Cooperative Societies Act, 2006

112. Appeal against the order of winding-up.

- The management committee of co-operative or one third members of co-operative or creditors of co-operative which is ordered to be wound up, may prefer an appeal to Registrar against the order of winding up within sixty days from the date of issuance of said winding up order.