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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4b) in Dr. Y.S.R. Horticultural University Act, 2007

(4b)to institute courses of study and to hold examination for, and to confer Post Graduate/Under Graduate degree to the Private Colleges in Horticultural, or any courses as may be prescribed by the authorities, affiliated by the University.]