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Union of India - Section

Section 20 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

20. Period of Sea Service for Certificate.

- Candidates for a First Class Certificate of Competency must, except as provided in rule 24, hold a Second Class Certificate, and, whilst holding it, must have completed the same period of sea service as that required in rule 15 for the Second Class Certificate for Steam or Motor, as appropriate.