Delhi High Court - Orders
Punjab National Bank vs Uco Bank on 27 September, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 146/2023
PUNJAB NATIONAL BANK
..... Petitioner
Through: Mr.Debesh Panda and Mr.Anant
Upadhyay, Advocates.
versus
UCO BANK
..... Respondent
Through: Mr.Jayant Mehta, Sr. Advocate with
Mr.Sarfaraz Khan, Mr.Mirza Amir
and Mr.Abdul Wahid, Advocates.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 27.09.2023
1. As requested by learned counsel for the parties, list on 30.11.2023.
YOGESH KHANNA, J.
SEPTEMBER 27, 2023 VLD This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/10/2023 at 21:16:22