Delhi High Court - Orders
M/S Associated Forex Services Ltd. And ... vs Gopal Chakraverty And Ors on 13 March, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12219/2023 & CM APPL. 48005/2023
M/S ASSOCIATED FOREX SERVICES LTD. AND ORS.
..... Petitioners
Through: Ms. Anita Sahani, Advocate
versus
GOPAL CHAKRAVERTY AND ORS. ..... Respondents
Through: Mr. Sumit Kumar and Ms.
Samyoukta, Advocates for R-1
(Through VC)
Mr. Virender Singh Yadav, Advocate
for R-2 and R-3
Mr. Divij Soni, Advocate for R-5 to
R-7
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 13.03.2024 Learned counsel appearing on behalf of the petitioners prayed for three weeks' time to file rejoinder affidavit of the counter affidavit filed on behalf of the respondent no. 1. Let the same be three weeks as prayed.
List on 2nd August, 2024.
Interim orders, if any, to continue till then.
CHANDRA DHARI SINGH, J MARCH 13, 2024 gs/da Click here to check corrigendum, if any This is a digitally signed order.
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