Supreme Court - Daily Orders
Central Bureau Of Investigation vs Satya Narain Mittal on 9 January, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.40 COURT NO.7 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) No.D40656/2017
(Arising out of impugned final judgment and order dated 25-05-2017
in CRLWP No. 20856/2014 passed by the High Court Of Judicature At
Allahabad)
CENTRAL BUREAU OF INVESTIGATION Petitioner(s)
VERSUS
SATYA NARAIN MITTAL & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.140024/2017-CONDONATION OF DELAY
IN FILING and IA No.140025/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.140028/2017-EXEMPTION FROM FILING O.T.
and IA No.140023/2017-PERMISSION TO FILE SLP)
Date : 09-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. Ajay Sharma, Adv.
Mr. (Col.) R. Bala Subramanyam, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file the special leave petition is granted.
Delay condoned.
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.01.09(SANJAY KUMAR-II) 16:04:46 IST Reason: (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR