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Supreme Court - Daily Orders

Central Bureau Of Investigation vs Satya Narain Mittal on 9 January, 2018

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.40                               COURT NO.7                SECTION II

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) No.D40656/2017

     (Arising out of impugned final judgment and order dated 25-05-2017
     in CRLWP No. 20856/2014 passed by the High Court Of Judicature At
     Allahabad)

     CENTRAL BUREAU OF INVESTIGATION                                     Petitioner(s)

                                                     VERSUS

     SATYA NARAIN MITTAL & ORS.                                          Respondent(s)

     (FOR ADMISSION and I.R. and IA No.140024/2017-CONDONATION OF DELAY
     IN FILING and IA No.140025/2017-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.140028/2017-EXEMPTION FROM FILING O.T.
     and IA No.140023/2017-PERMISSION TO FILE SLP)

     Date : 09-01-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                 Mr.   Maninder Singh, ASG
                                       Mr.   Ajay Sharma, Adv.
                                       Mr.   (Col.) R. Bala Subramanyam, Adv.
                                       Mr.   Mukesh Kumar Maroria, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Permission to file the special leave petition is granted.

Delay condoned.

The special leave petition is dismissed.

As a sequel to the above, pending interlocutory applications, if any, stand disposed of.

Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.01.09

(SANJAY KUMAR-II) 16:04:46 IST Reason: (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR