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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(ii) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(ii)When, however, officers are recruited by promotion and by direct recruitment for the same recruitment year, the promoted officers shall be considered senior to the officers directly recruited irrespective of their dates of appointment :