Section 4(1)(b) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(b)Members nominated by the State Government:

(i)one Sister Tutor;

(ii)one Public Health Nurse;

(iii)one person representing the Railway Hospitals in the State of Rajasthan;

(iv)one members of the Trained Nurses Association of India, who must be resident in the State of Rajasthan;

(v)[ the Nursing Superintendent of Santokha Durlabhji Memorial Hospital, Jaipur; and] [Substituted by Rajasthan 3 of 1986 (3-9-1985)]

(vi)one person representing the Medical institution controlled by the Ajmer Diocesan Corporation Limited.

Legal Document View