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[Cites 0, Cited by 0] [Section 16(7)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(7)(a) in The Foreigners Order, 1948

(a)"hotel" includes any boarding-house, club, dak-banglow, rest house, hostel, paying guest house, sarai, rented accommodation, hospital, or other premises of like nature, furnished or unfurnished, where lodging or sleeping accommodation is provided for reward;