Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Gujarat - Subsection Section 27(1) in Gujarat State Higher Education Council Act, 2016 (1)The State Government may, by unification in the Official Gazette, make rules not inconsistent with this Act, for carrying out the purposes of this Act.
