Madhya Pradesh High Court
Venus Public Education Society Thr vs Municipal Corporation Gwalior Thr on 6 March, 2018
1
THE HIGH COURT OF MADHYA PRADESH
WP-2049-2016
(VENUS PUBLIC EDUCATION SOCIETY THR Vs MUNICIPAL CORPORATION GWALIOR THR)
Gwalior, Dated : 06.03.2018
Shri D.K. Agarwal, learned counsel for the
petitioners.
Shri Ankur Maheshwari, learned counsel for the
respondents.
As prayed for by learned counsel for the petitioners, list this case along with W.P. No.2906/2017 for analogues hearing.
(Sanjay Yadav) Judge Aman Digitally signed by AMAN TIWARI Date: 2018.03.07 10:16:01 -08'00'