Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 109 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

109. Execution of sentence.

- Subject to the provision of these rules, every person sentenced under the Act to imprisonment may be dismissed from the Force and shall further be liable to forfeiture of any medals and decorations received by him.Appeals and Revision